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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in Indian Medicine Central Council (Minimum Standards of under-graduate Sowa-Rigpa Medical Education) Regulations, 2017

(c)after matriculation passed certificate of 2-year preliminary course (Dus-Ra-Wa) on the history and fundamentals of Sowa Rigpa; or