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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Tamilnadu - Subsection

Section 99(b) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(b)[travelling cinema] shall mean-
(i)an outfit comprising the cinema apparatus and plant and enclosure taken from place to place in the State of Tamil Nadu for giving cinema exhibitions, or
(ii)an outfit comprising cinema apparatus and plant taken from place to place in the State of Tamil Nadu for conducting shows in the local theatres or halls.]