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[Cites 0, Cited by 0] [Section 892] [Entire Act]

State of Uttar Pradesh - Subsection

Section 892(5) in Rules under the United Provinces Excise Act, 1910

(5)He shall, within one hour of the worts being collected in the fermenting vessels or, if the worts be not collected before six in the after-noon, before eight in the forenoon on the following day, enter the dip and gravity of worts produced from each brewing, and also the description and number of the vessel into which the worts have been conveyed.