Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(4) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(4)The alarms shall be given in such way that they can be perceived and acted on in the period of time required for safe operation of equipment, plants and processes.