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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Aircraft (Security) Rules, 2011

(2)The provisions of sub-rule (1) shall be applicable to the transit passengers only if they disembark from the Aircraft:Provided that the provisions of sub-rule (1) and this rule shall not be applicable to such persons as may be specified by the Commissioner by a special order.