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Union of India - Section

Section 21 in The Aircraft (Security) Rules, 2011

21. Security check before embarkation.

(1)Before embarkation, every originating passenger and transfer passenger boarding an Aircraft and his hand baggage, if any, shall be screened by an officer of the Aviation Security Group or an officer duly authorised in this behalf by the Commissioner.
(2)The provisions of sub-rule (1) shall be applicable to the transit passengers only if they disembark from the Aircraft:Provided that the provisions of sub-rule (1) and this rule shall not be applicable to such persons as may be specified by the Commissioner by a special order.
(3)Aviation Security Group and Aircraft operator shall protect the passenger and cabin baggage from unauthorised interference from the point of screening to boarding the Aircraft.