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[Cites 0, Cited by 0] [Section 191(1)] [Section 191] [Entire Act]

State of Mizoram - Subsection

Section 191(1)(d) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(d)the election has not been a free election by reason of the large number of cases in which bribery or undue influence has been exercised or committed;