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[Cites 0, Cited by 0] [Section 26(7)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(7)(v) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(v)If actual schedule approved in inter-State transactions is less, then the admissible drawal shall be reduced to that extent.