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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1)(i) in Orissa Pani Panchayat Rules, 2003

(i)to obtain information in time about water availability, opening/closing of main canal, periods of supply and quantity of supply closure of canals etc;