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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1) in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

(1)The Secretary, shall, whenever necessary make a requisition on the General Manager, Northern Railway, New Delhi, for the supply of Coupon Books for use by the Members under and in accordance with these rules.