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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Maharashtra - Subsection

Section 60(1) in Maharashtra Cinemas (Regulation) Rules, 1966

(1)Boilers, steam engines, gas engines and dynamos when used for the supply of electricity to such premises shall be placed in such positions as shall be sanctioned by the Electrical Inspector to Government. All necessary provisions shall be made for keeping the temperature of the engine rooms within proper limits.