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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(9)(c) in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

(c)Food and food material shall be stored in fly proof safe and handled with the help of wooden lables or suitable metal forceps, whichever is convenient. Vessels once used shall be scalded, before being used again.