Section 22 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai
22. Group Insurance.
(1)Every member of the teaching and non-teaching staff of the University shall subscribe to the Group Insurance Scheme instituted by the University.(2)In the event of death of an employee during period of service a sum of Rs. 40,000 (Rupees forty thousand only) will be paid as relief to the nominee of the employee. A subscription of Rs. 5 (Rupees five only) per mensem will be deducted from the salary of the employees. The nomination as prescribed shall be executed by every employee.
