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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(c) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(c)It shall have the following posts of staff members with qualifications prescribed hereunder which are essential for the first year of M. Pharmacy degree course of study :
(i)Senior Professor of Pharmaceutics Pharmacology/ Pharmaceutical Chemistry/ Pharmacology of one post on each branch for which affiliation is sought for.
(ii)Such number of Assistant Professor as per the norms prescribed from time to time with reference to the number of students proposed to be admitted in the first M. Pharm degree course.