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Himachal Pradesh High Court

Dev Ashish Bhattacharya vs . Rachna Gupta on 27 May, 2022

Bench: Sabina, Satyen Vaidya

Dev Ashish Bhattacharya Vs. Rachna Gupta .

LPA No. 18 of 2020 27.05.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rajesh Kumar, Advocate for the appellant.

Ms. Narvada, Advocate on behalf of Mr. Surender Saklani, Advocate for the respondent.

r to CMP No. 6235 of 2022.

Heard. Application has not been opposed and is accordingly allowed.

LPA No.18 of 2020.

List for hearing on 11th July, 2022.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge May 27, 2022 (ps) ::: Downloaded on - 28/05/2022 20:04:54 :::CIS