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State of Uttar Pradesh - Section

Section 11 in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

11. Age limit for admission.

(1)For all the Diploma and Certificate other than Secondary Technical Certificate and part time course the age of the candidate on and inclusive of June 30 of the calendar year of the admission, should not be less than 14 years and more than 22 years, except in the case of Scheduled Castes and Scheduled Tribes candidates in whose cases the upper age limit shall be relaxable by 3 years.Upper age limit shall be further relaxable without any limit, in case of candidates sponsored by the Industry and seeking admission in regular courses by the Examination Committee. Such cases shall be forwarded by the Head of the Institution with supporting evidence from the candidate with his definite recommendation.
(2)There shall be no upper age limit for girl candidates: Provided that there shall be no upper age limit for the candidate for part time Diploma Course or in the regular Post Diploma Courses in various branches.
(3)The minimum age for admission to the part time courses shall not be less than 21 years on and inclusive of June 30, of the calendar year of admission.
(4)Candidate must be physically fit to undergo the prescribed course of study.