Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(2)(a) in The Oil Mines Regulations, 2017

(a)the pipeline section and facility are disconnected with positive isolation from all sources of supply prior to abandonment; and