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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Maharashtra - Subsection

Section 83(2) in Maharashtra Cinemas (Regulation) Rules, 1966

(2)No corridor shall be used as a cloak room and no pegs for hanging hats, cloaks or such other articles shall be allowed therein nor shall any corridor be used for storage purposes or for any purpose whatever except for exist and entrance from and to the auditorium.