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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(3) in The U.P. Competitive Examination Allocation of Marks Rules, 1986

(3)They shall apply in respect of recruitment, on the basis of competitive examination comprising written examination and interview, for any service or post in connection with the affairs of Uttar Pradesh and under the rule-making power of the Governor, except where written examination has already been held before the commencement of these rules.