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[Cites 0, Cited by 0] [Section 199(3)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(3)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)in case axle counter fails due to counting mismatch during working of material or departmental train; track maintenance machines, tower wagon, rail cum road vehicle, resetting of axle counter can be done by station master as per laid-down procedure; and