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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(4) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(4)The Board of Revenue shall send in duplicate a consolidated forecast to the Deputy Controller of Stamps, Central Stamp Depot, Nasik Road, Pin 422102, before the 15th day of June of each year.