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State of Odisha - Section

Section 2 in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

2. Forecast of requirement.

(1)Treasury Officer of district and Special Treasuries shall furnish a forecast of requirement of stamps and stamped papers to the Board of Revenue by the 31st day of March for the year commencing on the first day of August and ending on the 31st day of July of the following calendar year.
(2)In making the forecasts, Treasury Officers shall take into account the requirements of Sub-Treasuries under them.
(3)The forecast shall be prepared in the form setforth in Annexure I.
(4)The Board of Revenue shall send in duplicate a consolidated forecast to the Deputy Controller of Stamps, Central Stamp Depot, Nasik Road, Pin 422102, before the 15th day of June of each year.