Section 1(3) in Central Provinces and Berar Highway Act, 1936
(3)It shall come into force on such date [as the State Government may, by notification] [The Act came into force on the 1st March, 1937, see Police Department Notification No. 109-54 VI, dated the 5th February, 1937, published In Part III, page 345, of the Central Provinces Gazette, dated the 10th February, 1937.], direct.
