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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Prem Chand Sharma vs . Hrtc A/W Connected Matters. on 28 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Prem Chand Sharma Vs. HRTC a/w connected matters.

CWP No. 6656 of 2022 a/w CWPs No. 7019, 7020, 7022, 7375 to 7378, 7380, 7381 & 7390 of 2022.

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28.03.2023 Present Mr. Sanjay Bhardwaj and Mr. Ashok Kumar, Advocates, for the respective petitioner(s).

Mr. Vinod Chauhan, Advocate vice Mr. Ajay Kumar Chauhan, Advocate, for the respondent(s).

Learned vice Counsel appearing on behalf of the respondent(s), prays for and is granted further four weeks' time to file compliance affidavit, failing which, the respondent shall personally appear before this Court on the next date of hearing.

List on 11.04.2023.



                                                            (Tarlok Singh Chauhan)
                                                                  Judge





              March 28, 2023                                  (Virender Singh)
               (hemlata)                                            Judge.






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