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State of Mizoram - Section
Section 178 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
178. Maximum numbers and description of persons to be employed for payment in connection with election.
- The maximum numbers of persons who may be employed for payment by a candidate in connection with an election and their description shall be as shown hereunder:| Description of persons | Maximum number of persons who may be employed for payment |
| Election Agent | One |
| Sub-Agent | One for each polling station or booth there (two for relief)or alternatively. For each polling booth (one for relief). |
| Clerks and Messengers | For each polling station- |
| (a) One clerk and one messenger for any number up to 1,000registered electors; | |
| (b) One additions clerk and one additional messenger for everyextra 1,000 registered electors or part thereof. |