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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of West Bengal - Subsection

Section 17(1) in The West Bengal State Council Of Higher Education Act, 1994.

(1)In the discharge of its functions under this Act, the State Council shall be guided by such directions on questions of policy relating to State purposes or in case of any emergency as may be given to it by the Government.