Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1) in Regulations of the Tamil Nadu Agricultural University

(1)The officers and other employees of the University shall exercise such financial and sanctioning powers as are specified in Appendix XIV and XV, subject to the general control of immediate superior and the Vice-Chancellor, provided that the Vice-Chancellor may order that an officer or employee shall not exercise a particular power, or shall exercise the powers with such modification, as he considers necessary.