Section 7(8) in M.P. Farmers' Organisation Rules, 1999
(8)Manner of taking up works. - (a) Works as approved by the Managing Committee of the Farmers' Organisation shall be taken up for execution by the Farmers' Organisation itself;(b)Under no circumstances, Chairperson/President, or Managing Committee Member of the Farmers' Organisation execute work directly in his individual capacity;(c)The cost of works executed shall not exceed the estimated costs; and(d)The Competent Authority shall record the initial measurements and final measurements for quantifying the work done for making payments by the Farmers' Organisation.
