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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(d) in Bihar Electricity Regulatory Commission (Multi Year Distribution Tariff) Regulations, 2015

(d)The Commission shall specify progressively increasing normative levels of Availability for Wheeling and Supply Business of the Distribution Licensee on the basis of past performance over the control period.