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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Gujarat - Subsection

Section 48(2) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

(2)All post-graduate Departments shall ordinarily be located at the headquarters of the University. However, the University may locate any of such departments at a place or places outside its headquarters.