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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Tamilnadu - Subsection

Section 89(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)There shall be no subscriber trunk dialling facility in any telephone other than telephone intended for the use of the chief executive in the office. The telephone with subscriber trunk dialling facility shall be kept under lock and key and a register shall be maintained for subscriber trunk dialling calls made.