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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(i) in Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018

(i)No member of the common cadre service shall join any educational institution for further studies except with the prior sanction of the Managing Director of the sugar Mills. The permission so required shall be given only in suitable cases and for specific period and only when the Managing Director is satisfied that according of such permission to the member is not detrimental to the efficient discharge of his duties.