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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(ii) in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

(ii)Occupants of the Bhavans may order in writing a special dish or food, if required. Food so ordered shall be billed for payment even of the indent or fails to take the same.