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State of Odisha - Section

Section 16 in Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991

16.

(i)Catering arrangements are available in the Bhavans. Tea and Coffee, breakfast, lunch and dinner shall be available on payment at the rates and according to the timings and procedure prescribed by the Home Department from time to time.
(ii)Occupants of the Bhavans may order in writing a special dish or food, if required. Food so ordered shall be billed for payment even of the indent or fails to take the same.