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State of Rajasthan - Section

Section 11 in The Rajasthan Veterinary Council Rules, 1988

11. Renewal fee for registration.

(1)Any person desiring to retain his name in the State Veterinary register shall pay to the State Council every five years a registration renewal fee of Rs. 15/- before the 1st day April of the year in which his registration renewal falls due.
(2)Where the said renewal fee is not paid within the period mentioned in sub-rule (1) the defaulter's name shall stand removed from the said register and shall be restored to it only after the payment of the said renewal fee with fine which shall be Rs. 15/- for every one month or part thereof of his fault.