Madhya Pradesh High Court
Smt.Nanhi Bai vs Municipal Council Damoh on 20 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-3146-2006 (SMT.NANHI BAI Vs MUNICIPAL COUNCIL DAMOH) 3 Jabalpur, Dated : 20-11-2017 Parties through their respective counsel. As jointly agreed, list the matter after two weeks. (SUBODH ABHYANKAR) JUDGE VC