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Madhya Pradesh High Court

Smt.Nanhi Bai vs Municipal Council Damoh on 20 November, 2017

THE HIGH COURT OF MADHYA PRADESH WP-3146-2006 (SMT.NANHI BAI Vs MUNICIPAL COUNCIL DAMOH) 3 Jabalpur, Dated : 20-11-2017 Parties through their respective counsel. As jointly agreed, list the matter after two weeks. (SUBODH ABHYANKAR) JUDGE VC