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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in Chhattisgarh Biological Diversity Rules, 2015

(1)The Chairperson shall be entitled to fixed pay equivalent to the maximum of HAG + pay scale (Rs. 75500-80000) per month. In case, a retired person is appointed as Chairperson, his pay shall be fixed in accordance with the orders of the State Government as applicable to such persons;