Securities And Exchange Board Of India - Subsection
Section 80(1) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018
(1)A depository or a participant or any of their employees shall not render, directly or indirectly, any investment advice about any security in the publicly accessible media, whether real-time or non-real-time, unless a disclosure of his interest including long or short position in the said security has been made, while rendering such advice.
