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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(2)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Eligibility. - A candidate must be an unmarried male and must fulfil the conditions regarding the nationality as laid down by the Government.