Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Gujarat - Subsection Section 5(1)(i) in Gujarat Lokayukta Aayog Act, 2013 (i)the Lokayukta or Up-Lokayukta may, by writing under his hand addressed to the Governor, resign from his office,