Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] State of Odisha - Subsection Section 141(3) in The Orissa Registration Rules, 1988 (3)All such receipts when returned, shall be filed along with the counter foil. .Part-XXI Errors in Registration(Section 68)
