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State of Odisha - Section

Section 141 in The Orissa Registration Rules, 1988

141. Receipts for memoranda and copies.

(1)When a memorandum or copy of a document is sent under Sec; 64, 65 and 66'from one office to another, it shall be accompanied by a receipt in Form No. 50 in Appendix I......... which shall immediately on receipt, be signed and returned by the receiving officer.
(2)If delay accures in the return of any receipt, the despatching officer shall send a reminder for it.
(3)All such receipts when returned, shall be filed along with the counter foil. .Part-XXI Errors in Registration(Section 68)