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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(vi) in Special Development Regulations for the Hyderabad Outer Ring Road Growth Corridor (ORR-GC), 2007

(vi)All roads shall be developed as per the provided cross section details given. (Please refer IRC codes for vertical sections and dimensions as given in Table 1 of Annexure1)