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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 7(h) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(h)the depository shall make an application for commencement of business under regulation 11 within one year from the date of grant of certificate of registration under this regulation; and