Punjab-Haryana High Court
M/S Three Star Electric Motors vs Union Of India And Ors on 10 January, 2020
Bench: Jaswant Singh, Lalit Batra
Review Application No.513 of 2019(O&M) in #1#
CWP No.4842 of 2019
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH.
Review Application No.513 of 2019(O&M) in
CWP No.4842 of 2019
Date of Decision:-10.01.2020
M/s Three Star Electric Motors.
......Petitioner.
Verus
Union of India & Ors.
......Respondents.
CORAM:- HON'BLE MR. JUSTICE JASWANT SINGH
HON'BLE MR. JUSTICE LALIT BATRA
Present:- Mr. Sunish Bindlish, Advocate &
Mr. Sourabh Goel, Advocate for review applicants/
GST Authorities.
Mr. Sanjay Bansal, Senior Advocate assisted by
Mr. Amit Parsad, Advocate for the non
applicant/Petitioner in RA-CW-557-2019 in
CWP No.17676 of 2019.
Mr. Surjeet Bhadu, Advocate &
Mr. Veer Singh, Advocate for non applicant(s)/
Petitioner(s) in RA-CW-515-2019 in CWP No.5983 of
2019, RA-CW-501-2019 in CWP No.5977 &
RA-CW-513-2019 in CWP No.4248 of 2019.
Mr. Rakesh Sobti, Advocate for non applicant(s)/
Petitioner(s) in RA-CW-514 of 2019 in CWP No.24809 of
2019 & RA-CW-500-2019 in CWP No.25303 of 2019.
Mr. Arjun Sheoran, Advocate for non applicant(s)/
Petitioner(s) in RA-CW-506 of 2019 in
CWP No.28203 of 2019 .
Mr. Balwinder Singh, Advocate for
Mr. Rajiv Agnihotri, Advocate for non applicant(s)/
Petitioner(s) in RA-CW-497 of 2019,
RA-CW-509 of 2019, RA-CW-503 of 2019,
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Review Application No.513 of 2019(O&M) in #2#
CWP No.4842 of 2019
RA-CW-506 of 2019, RA-CW-507 of 2019,
RA-CW-522 of 2019, RA-CW-534 of 2019,
RA-CW-591 of 2019.
***
JASWANT SINGH, J.(ORAL)
For detailed order, see order of even date passed in RA-CW-
506-2019 in CWP No.28203 of 2019 titled as M/s Groupe SEB India Private Ltd. Vs. Union of India & Ors.
( JASWANT SINGH ) JUDGE ( LALIT BATRA ) JUDGE January 10, 2020 Vinay Whether speaking/reasoned Yes/No Whether Reportable Yes/No 2 of 2 ::: Downloaded on - 19-01-2020 18:43:14 :::