Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Tamilnadu - Subsection Section 13(4) in The Chennai City Corporation Building Rules, 1972 (4)The bearing of a beam girder on a wall shall not, without the sanction of the Engineer, be less than three fourths of the thickness of the wall.
