Section 20(1)(ii) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(ii) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(ii)Industrial School Certificate issued by the Department of Industries and Commerce or by the Department of Employment and Training in general mechanical course of Fitting or Motor Mechanic or Turner or Carpenter or Machinist (Composite) Trade or Workshop Foreman Mechanic; or

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State of Tamilnadu - Subsection

Section 20(1)(ii) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977