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Union of India - Section

Section 10 in The Port Rules for the Port Of Visakhapatnam

10. Moving and Warping.

(a)All vessels within the port shall be moved or warped from place to place as required and by such means or appliances as may be ordered by the Port Conservator.
(b)No vessel shall cast off a warp that has been made fast to her to assist a vessel moving, without being required to do so by the Pilot or Harbour Master-in-charge of the vessel moving.
(vi)Regulations relating to use of Government piers and jetties, etc.