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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(b) in The Port Rules for the Port Of Visakhapatnam

(b)No vessel shall cast off a warp that has been made fast to her to assist a vessel moving, without being required to do so by the Pilot or Harbour Master-in-charge of the vessel moving.
(vi)Regulations relating to use of Government piers and jetties, etc.