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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(12) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(12)Rider benefits shall be furnished in Forms, wherever required, in the order of (a) accident Covers-double, triple, (b) Disability Covers, (c) Dread Disease Covers, and (d) Others (specifying each).